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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(iv) in The Himachal Pradesh Administrative Tribunal (Procedure) Rules, 2015

(iv)through the concerned head of the Department by any one or more of the modes referred to in clauses (i) to (iii):