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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(2)(a) in Maharashtra Lokayukta and Upa-Lokayuktas Act, 1971

(a)for purposes of the investigation or in any report to be made thereon or for any action or proceedings to be taken on such report; or