Section 28 in Tamil Nadu Panchayats Building Rules, 1997
28. Extension of Tamil Nadu Special Building Rules to panchayat areas.
- The provision pertaining to the Tamil Nadu Hill Areas Special Building Rules, 1981, the Tamil Nadu Cyclone Prone Areas Special Buildings Rules, 1982 and the Tamil Nadu Industrial Township Area Development Authority Act, 1997 (Tamil Nadu Act 33 of 1997) and the Rules made thereunder shall apply to such of those panchayats falling in these special areas.
