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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(1)(a) in The Wild Life (Protection) Act, 1972

(a)require any such person to produce for inspection any captive animal, wild animal, animal article, meat, trophy, uncured trophy, specified plant or part or derivative thereof [or scheduled specimen] in his control, custody or possession, or any licence, permit or other document granted to him or required to be kept by him under the provisions of this Act;