Kerala High Court
Sudeep C vs Union Of India on 8 January, 2025
Author: C.S.Dias
Bench: C.S.Dias
2025:KER:1302
WP(C) NO. 46635 OF 2024 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
WEDNESDAY, THE 8TH DAY OF JANUARY 2025 / 18TH POUSHA, 1946
WP(C) NO. 46635 OF 2024
PETITIONERS:
1 SUDEEP C.,
AGED 47 YEARS
CHANDRASEKHARAN NAIR, PUTHENPURAYIL HOUSE, MOOLAVATTOM
P.O., KOTTAYAM, WORKING AS SENIOR CRANE OPERATOR
(ELECTRICAL), CODE NO. 3859, COCHIN SHIPYARD LTD.,
KOCHI, PIN - 686012
2 AJITH A.,
AGED 46 YEARS
(LATE) ABDUL AZEEZ, AJITH MANZIL, ALISSERY WARD,
ALAPPUZHA, WORKING AS TECHNICAL ASSISTANT (MECHANICAL),
CODE NO. 3770, COCHIN SHIPYARD LTD., KOCHI,
PIN - 688001
BY ADVS.
M.R.RAJESH
SANDHYA E.S.
RESPONDENTS:
1 UNION OF INDIA,
REPRESENTED BY THE SECRETARY, THE MINISTRY OF PORTS,
SHIPPING AND WATERWAYS, PARIVAHAN BHAVAN, 1, PARLIAMENT
STREET, NEW DELHI, PIN - 110001
2 THE COCHIN SHIPYARD LTD
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
KOCHI, PIN - 682015
3 CHAIRMAN AND MANAGING DIRECTOR
COCHIN SHIPYARD LTD., KOCHI, PIN - 682015
4 RETURNING OFFICER (ASSISTANT GENERAL MANAGER AND CHIEF
WELFARE OFFICER)
2025:KER:1302
WP(C) NO. 46635 OF 2024 2
ELECTION COMMITTEE, BOARD OF TRUSTEE OF CSL EMPLOYEES'
CONTRIBUTORY PROVIDENT FUND TRUST, COCHIN SHIPYARD
LTD., KOCHI, PIN - 682015
5 REGIONAL PROVIDENT FUND COMMISSIONER
EMPLOYEES PROVIDENT FUND ORGANIZATION, KALOOR, KOCHI,
PIN - 682017
6 DHANYA V.K
WORKING AS SENIOR FITTER ELECTRONICS TECHNICIAN (SFET),
CODE NO. 3864, COCHIN SHIPYARD LTD., KOCHI,
PIN - 682015
7 NISSAR K.M
WORKING AS SENIOR WELDER CUM FITTER (STRUCTURAL)
[SWLF(ST)], CODE NO. 3820, COCHIN SHIPYARD LTD., KOCHI,
PIN - 682015
8 SUJISH P
WORKING AS ADMINISTRATIVE OFFICER (AO), CODE NO. 3106,
COCHIN SHIPYARD LTD., KOCHI, PIN - 682015
9 ELECTION COMMITTEE TO THE BOARD OF TRUSTEE OF CSL
EMPLOYEES' CONTRIBUTORY PROVIDENT FUND TRUST
COCHIN SHIPYARD LTD., KOCHI, REPRESENTED BY RETURNING
OFFICER (ASSISTANT GENERAL MANAGER AND CHIEF WELFARE
OFFICER), ELECTION COMMITTEE, BOARD OF TRUSTEE OF CSL
EMPLOYEES' CONTRIBUTORY PROVIDENT FUND TRUST, COCHIN
SHIPYARD LTD., KOCHI, PIN - 682015
BY ADVS.
Saji Varghese T. G
V.JOHN MANI
S.KRISHNA MOORTHY(ERNAKULAM)
MARIAM MATHAI(M-92)
SREEPRIYA K.U.(K/001784/2024)
ABRAHAM JOSEPH(K/003235/2023)
V.KRISHNAN KUTTY(K/001652/2021)
BALAGOPALAN B.(K/000006/2022)
SREEDEVI RADHAKRISHNAN(K/1047/2007)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.01.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:1302
WP(C) NO. 46635 OF 2024 3
JUDGMENT
Dated this the 8th day of January, 2025 The learned counsel appearing for the petitioners submits that this writ petition may be dismissed as withdrawn.
The said submission is recorded. This writ petition is accordingly dismissed as withdrawn.
Sd/-
C.S.DIAS JUDGE ska