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Kerala High Court

Sudeep C vs Union Of India on 8 January, 2025

Author: C.S.Dias

Bench: C.S.Dias

                                                           2025:KER:1302

WP(C) NO. 46635 OF 2024            1


                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR.JUSTICE C.S.DIAS
     WEDNESDAY, THE 8TH DAY OF JANUARY 2025 / 18TH POUSHA, 1946
                          WP(C) NO. 46635 OF 2024

PETITIONERS:

     1       SUDEEP C.,
             AGED 47 YEARS
             CHANDRASEKHARAN NAIR, PUTHENPURAYIL HOUSE, MOOLAVATTOM
             P.O., KOTTAYAM, WORKING AS SENIOR CRANE OPERATOR
             (ELECTRICAL), CODE NO. 3859, COCHIN SHIPYARD LTD.,
             KOCHI, PIN - 686012

     2       AJITH A.,
             AGED 46 YEARS
             (LATE) ABDUL AZEEZ, AJITH MANZIL, ALISSERY WARD,
             ALAPPUZHA, WORKING AS TECHNICAL ASSISTANT (MECHANICAL),
             CODE NO. 3770, COCHIN SHIPYARD LTD., KOCHI,
             PIN - 688001

             BY ADVS.
             M.R.RAJESH
             SANDHYA E.S.


RESPONDENTS:

     1       UNION OF INDIA,
             REPRESENTED BY THE SECRETARY, THE MINISTRY OF PORTS,
             SHIPPING AND WATERWAYS, PARIVAHAN BHAVAN, 1, PARLIAMENT
             STREET, NEW DELHI, PIN - 110001

     2       THE COCHIN SHIPYARD LTD
             REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
             KOCHI, PIN - 682015

     3       CHAIRMAN AND MANAGING DIRECTOR
             COCHIN SHIPYARD LTD., KOCHI, PIN - 682015

     4       RETURNING OFFICER (ASSISTANT GENERAL MANAGER AND CHIEF
             WELFARE OFFICER)
                                                         2025:KER:1302

WP(C) NO. 46635 OF 2024          2


             ELECTION COMMITTEE, BOARD OF TRUSTEE OF CSL EMPLOYEES'
             CONTRIBUTORY PROVIDENT FUND TRUST, COCHIN SHIPYARD
             LTD., KOCHI, PIN - 682015

     5       REGIONAL PROVIDENT FUND COMMISSIONER
             EMPLOYEES PROVIDENT FUND ORGANIZATION, KALOOR, KOCHI,
             PIN - 682017

     6       DHANYA V.K
             WORKING AS SENIOR FITTER ELECTRONICS TECHNICIAN (SFET),
             CODE NO. 3864, COCHIN SHIPYARD LTD., KOCHI,
             PIN - 682015

     7       NISSAR K.M
             WORKING AS SENIOR WELDER CUM FITTER (STRUCTURAL)
             [SWLF(ST)], CODE NO. 3820, COCHIN SHIPYARD LTD., KOCHI,
             PIN - 682015

     8       SUJISH P
             WORKING AS ADMINISTRATIVE OFFICER (AO), CODE NO. 3106,
             COCHIN SHIPYARD LTD., KOCHI, PIN - 682015

     9       ELECTION COMMITTEE TO THE BOARD OF TRUSTEE OF CSL
             EMPLOYEES' CONTRIBUTORY PROVIDENT FUND TRUST
             COCHIN SHIPYARD LTD., KOCHI, REPRESENTED BY RETURNING
             OFFICER (ASSISTANT GENERAL MANAGER AND CHIEF WELFARE
             OFFICER), ELECTION COMMITTEE, BOARD OF TRUSTEE OF CSL
             EMPLOYEES' CONTRIBUTORY PROVIDENT FUND TRUST, COCHIN
             SHIPYARD LTD., KOCHI, PIN - 682015


             BY ADVS.
             Saji Varghese T. G
             V.JOHN MANI
             S.KRISHNA MOORTHY(ERNAKULAM)
             MARIAM MATHAI(M-92)
             SREEPRIYA K.U.(K/001784/2024)
             ABRAHAM JOSEPH(K/003235/2023)
             V.KRISHNAN KUTTY(K/001652/2021)
             BALAGOPALAN B.(K/000006/2022)
             SREEDEVI RADHAKRISHNAN(K/1047/2007)


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.01.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                           2025:KER:1302

WP(C) NO. 46635 OF 2024             3



                                JUDGMENT

Dated this the 8th day of January, 2025 The learned counsel appearing for the petitioners submits that this writ petition may be dismissed as withdrawn.

The said submission is recorded. This writ petition is accordingly dismissed as withdrawn.

Sd/-

C.S.DIAS JUDGE ska