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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Manipur - Subsection

Section 100(1)(c) in Manipur Land Revenue and Land Reforms Act, 1960

(c)be entitled to plant trees on the land, to enjoy the products thereof and to fell, utilise or dispose of the timber of any trees on the land.