Delhi High Court - Orders
West Bengal Chemical Industries ... vs Vifor International Ltd & Anr on 28 September, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~26 & 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
26
+ CS(COMM) 558/2022, CRL.M.A. 20071/2022 & I.A. 16119-21/2022
WEST BENGAL CHEMICAL
INDUSTRIES LIMITED & ANR. ..... Plaintiffs
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Adarsh Ramanujan,
Ms. Vrinda Pathak, Mr. Vikram Singh Dalal,
Mr. Ramaswamy Srinivasan and Mr. Skanda
Shekhar, Advocates.
versus
VIFOR INTERNATIONAL LTD & ANR. ..... Defendants
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Rohin Koolwal and Mr. Siddhant
Chamola, Advocates.
27
+ CS(COMM) 574/2022 & I.A. 13145/2022
VIFOR INTERNATIONAL LTD & ANR. ..... Plaintiffs
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Rohin Koolwal and Mr. Siddhant
Chamola, Advocates.
versus
WEST BENGAL CHEMICAL
INDUSTRIES LIMITED & ANR. ..... Defendants
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Adarsh Ramanujan, Ms. Vrinda Pathak,
Mr. Vikram Singh Dalal, Mr. Ramaswamy
Srinivasan and Mr. Skanda Shekhar, Advocates.
CS(COMM) 558/2022 and connected matter Page 1 of 2
Signature Not Verified
Signed By:KAMAL KUMAR
Signing Date:08.10.2022
17:45:29
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 28.09.2022 I.A. 13248/2022 (under Order 39 Rules 1 and 2 CPC, by Plaintiffs) in CS(COMM) 558/2022 and I.A. 13144/2022 (under Order 39 Rules 1 and 2 CPC, by Plaintiffs) in CS(COMM) 574/2022 At request, list for further hearing on 13.10.2022.
JYOTI SINGH, J SEPTEMBER 28, 2022/sn CS(COMM) 558/2022 and connected matter Page 2 of 2 Signature Not Verified Signed By:KAMAL KUMAR Signing Date:08.10.2022 17:45:29