Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(1)(ii) in Punjab Water Supply and Sewerage Board Act, 1976 (ii)has so abused his position as to render his continuance as member detrimental to the interest of the Board or of the general public; or