Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 287B] [Entire Act]

State of Maharashtra - Subsection

Section 287B(1) in The Mumbai Municipal Corporation Act, 1888

(1)No person other than a licensed plumber shall execute any work described in this Chapter, [(other than the provision of a lock and key)] and no person shall permit any such work to be executed except by a licensed plumber.