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State of Haryana - Section

Section 43 in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

43. Application.

- Regulations in this section shall not apply to the erection or re-erection of chimney shaft, for the furnaces in commercial or industrial buildings, the design of which shall be specially approved by the Estate Officer but they shall apply to the erection or re-erection of chimney shafts for open fires and small domestic boilers.Explanation. - Small domestic boilers shall mean boilers which do not require flues exceeding 500 sq. cms. in area.