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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Punjab - Subsection

Section 64(1) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(1)The Commission may on its own or on the application of any of the persons or parties concerned, within 90 days (Ninety days) of the making of any decision, direction or order, review such decision, direction or order and pass such appropriate orders as the Commission thinks fit.