Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963 12. Minimum age for apprenticeship. - No period of workshop training or time devoted for apprenticeship spent before the age of 15 years can be accepted for the purpose of these rules.
