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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in Bengal Chemical And Pharmaceutical Works Limited (Acquisition And Transfer of Undertakings) Act, 1980

(4)The Central Government or the existing, or new, Government company may take or cause to be taken all necessary steps for securing possession of the undertakings of the Company which have vested in the Central Government or the existing, or new, Government company under this Act.