Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 5 in The Fertilizer (Control) Order, 1985 5. Issue of cash/credit memorandum . - Every dealer shall issue a cash or credit memorandum to a purchaser of a fertilizer in [Form M] [Substituted by S.O. 261(E), dated 16th April, 1991 (w.e.f. 16th April. 1991).].III. Control On Distribution Of Fermizers By Manufacturer
