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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(5) in The M.P. State University Service Rules, 1983

(5)If in the process of selection, review or revision, it is proposed to supersede any member of lower cader from which promotion is being made, the Committee shall record its reasons for the proposed supersession.