Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Uttar Pradesh - Section Section 14 in The U.P. (Regulation Of Building Operations) Act, 1958 14. [* * *] [Omitted by U.P. Act No. 41 of 1976.]
