Madhya Pradesh High Court
Land Acquisition Officer And Ro Sardar ... vs Sakharam on 9 September, 2022
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
FA No. 724 of 2020
(LAND ACQUISITION OFFICER AND RO SARDAR SAROVAR PROJECT AND OTHERS Vs SAKHARAM AND
OTHERS)
Dated : 09-09-2022
Shri Vivek Patwa, learned counsel for the appellant.
Shri Sapnesh Kumar Jain, learned counsel for the Respondents.
Counsel for the respondents again prays for and is granted two weeks time to file reply of I.A.No.3417/2020, application for stay.
List after two weeks.
(AMAR NATH (KESHARWANI)) JUDGE hk/ Signature Not Verified VerifiedDigitally Digitally signed by SAN HARI KUMAR C G NAIR Date: 2022.09.12 14:51:35 IST