Section 6 in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985
6. Departmental control and supervision of After-care Institutions.
- Inspector-General of Prisons, Orissa-(i) The Inspector-General of Prisons, Orissa shall be the Head of Department and Controlling Officer of the Central After-care Homes and District Aftercare Shelters and shall exercise all financial and administrative powers as are exercisable by the Head of Department.(ii)He shall exercise, control and supervise overall the After-care Institutions established in the State.x x x x(iv-a) He shall inspect each After-care institution at least once a year, and submit the Government copy of his inspection note.(v)He shall submit to Government such reports and returns as may be specified by Government from time to time.
