Supreme Court - Daily Orders
Prerna Sharma vs Nadoja Dr. Mahesh Joshi on 19 July, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia
1
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
TRANSFER PETITION (CRL.) NO. 304/2021
PRERNA SHARMA ..PETITIONER(S)
VERSUS
NADOJA DR. MAHESH JOSHI & ORS. ..RESPONDENT(S)
O R D E R
Heard learned counsel for the parties. In the given facts and circumstances, we are not inclined to transfer the matter.
The Transfer Petition is, accordingly, dismissed.
....................J. [SANJAY KISHAN KAUL] ....................J. [SUDHANSHU DHULIA] NEW DELHI, JULY 19, 2023.
Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2023.07.20 15:52:40 IST Reason: 2 ITEM NO.1 COURT NO.2 SECTION XVI-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 304/2021 PRERNA SHARMA Petitioner(s) VERSUS NADOJA DR. MAHESH JOSHI & ORS. Respondent(s) (IA No. 95673/2021 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT, IA No. 95670/2021 - EX-PARTE STAY IA No. 95675/2021 - EXEMPTION FROM FILING O.T.) Date : 19-07-2023 This matter was were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE SUDHANSHU DHULIA For Petitioner(s) Mr. Trideep Pais, Sr. Adv.
Ms. Vrinda Bhandari, Adv. Ms. Pragya Barsaiyan, Adv. Mr. Madhav Aggarwal, Adv. Mr. Siddhant Buxy, AOR For Respondent(s) Mr. Basavaprabhu S. Patil, Sr. Adv.
Mr. Anirudh Sanganeria, AOR Mr. Samarth Kashyap, Adv.
Mr. Gautam Narayan, AOR Ms. Asmita Singh, Adv.
Ms. Akriti Arya, Adv.
Mr. Harshit Goel, Adv.
UPON hearing the counsel the Court made the following O R D E R The Transfer Petition is dismissed.
Pending applications stand disposed of.
[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) [ Signed order is placed on the file ]