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[Cites 0, Cited by 0] [Section 7B(1)] [Section 7B] [Entire Act]

State of Goa - Subsection

Section 7B(1)(a) in The Goa Entertainment Tax Act, 1964

(a)any person from whom any amount of money is due or may become due to a proprietor or person who has failed to pay the amount of tax due or penalty imposed under this Act; or