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State of Rajasthan - Section

Section 38 in Rajasthan District Board Account Rules

38.

The accounts of the Board shall be audited by or under the orders of the Examiner. Local Fund Audit Department, Rajasthan (for audit of accounts, issue of objection memos, and compliance of the audit and Inspection Report see Rajasthan Local Fund Audit Act, 1954 and Rajasthan Local Fund Audit Rules 1955).Internal Check