Himachal Pradesh High Court
Dharam Pal vs . Shahnaz Begum on 15 June, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Dharam Pal vs. Shahnaz Begum .
Civil Suit No.58 of 2022 15.06.2022 Present Mr. Janesh Gupta, Advocate, for the plaintiff.
Mr. Gaurav Chaudhary, Advocate, for the defendant.
Civil Suit No.58 of 2022 & OMP No.298 of 2022 Mr. Gaurav Chaudhary, Advocate has filed Power of Attorney on behalf of the defendant. He prays for and is granted four weeks' time to file written statement as well as reply to the stay application. In the meanwhile, interim order to continue.
Registry to reflect the name of appearing counsel in the cause list, henceforth.
(Sandeep Sharma) Judge 15th June, 2022 (shankar) ::: Downloaded on - 15/06/2022 20:04:13 :::CIS