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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(6)(d) in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(d)Officers or Employees of United Nations, UNICEF, World Health Organization (WHO) and such other International Institutions located in Gujarat State; or