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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(2) in Bihar Minor Mineral Concession Rules, 1972

(2)An application in Form T for the grant of quarrying permit within Reserved or Protected Forest areas shall be accompanied by a fee [Rs.200.] [Substituted for Rs. 20/- by S.O. 52 dated 5.1.1976 effective from 1.1.1975.]