Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 525] [Entire Act] State of Jharkhand - Subsection Section 525(d) in Bihar Education Code, 1961 (d)The allowances are strictly monthly and are calculated on the maximum number of boarders in each month, both in term time and during vacation.
