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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(iv) in The Maharashtra Advocates Welfare Fund Regulations, 1983

(iv)A day book which will show the day to day business which is transacted on behalf of the Trustee Committee. This book may be maintained for every quarter or for a year and it would from the basis for preparing annual statement of business under clause (i) of section 13.