Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70A(1)] [Section 70A] [Entire Act]

State of Tamilnadu - Subsection

Section 70A(1)(a) in Tamil Nadu Panchayats (Elections) Rules, 1995

(a)the President of Village Panchayat shall make and subscribe an oath or affirmation before the Returning Officer or Assistant Returning Officer;