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[Cites 0, Cited by 6] [Section 102] [Entire Act]

Union of India - Subsection

Section 102(1) in The Customs Act, 1962

(1)When any officer of customs is about to search any person under the provisions of section 100 or section 101, the officer of customs shall, if such person so requires, take him without unnecessary delay to the nearest Gazetted Officer of customs or magistrate.