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Patna High Court - Orders

Niraj Kumar vs The Indian Oil Corporation Ltd on 5 January, 2009

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   CWJC No.7445 of 2008
                                      NIRAJ KUMAR
                                            Versus
                           THE INDIAN OIL CORPORATION LTD
                                          -----------


  2     5.1.2009

As agreed by the parties, put up this application under the same heading on 27.1.2009.

In the meantime, counsel for the Corporation would file a comprehensive counter affidavit in the matter, so that the writ petition, if possible, may be disposed of at that stage itself without further controversy.

In the meantime, parties shall maintain status quo, as existing today.

singh                                       (Navaniti Pd. Singh)