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NCT Delhi - Section

Section 162 in The Delhi School Education Rules, 1973

162. Contributions to Pupils' Fund not to be exempted.

(1)Any student, who is exempted from payment of any fee, whether in full or in part, shall not be exempted from contributing to the Pupils' Fund.
(2)Nothing in sub-rule (1) shall apply to students belonging to the Scheduled Castes or Scheduled Tribes.