Section 2(1)(e) in Rajasthan Motor Vehicles Taxation Rules, 1951

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(e)[ "Year" means a financial year.] [Substituted by Dated 30-12-74 Published in Rajasthan Gazette, dated 30-12-1974]

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