Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(2)(a) in Tamil Nadu Groundwater (Development and Management) Act, 2003 (a)the certificate of registration, permit or licence has been obtained by fraud or suppression or misrepresentation of facts, or