Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 69 in Manipur Land Revenue and Land Reforms Act, 1960 69. Sale of perishables. - Perishable articles shall be sold by auction with the least possible delay and such shall be finally concluded by the office conducting the sale.
