Section 21 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997
21. Polling Stations.
- The District Election Officer shall provide sufficient number of polling stations for every election under these rules and shall, not later than 15 days before the date of poll, publish a list showing the polling stations, the areas for which they will be set up and description of the office/offices for which votes shall be cast in the polling station.
