Section 2(s) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961
(s)[ "Yoga system of treatment or Yoga system" means Yoga system of treatment whether supplemented or not by such modern advances, as the Board may from time to time determine.] [Inserted by Act 11 of 1992 w.e.f. 24.04.1992]
