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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(3) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018

(3)The Government may fix appropriate identification marks or sign board etc., in the Designated Area concerned indicating that the area is a Designated Area declared under section 4 of the Act.