Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10] [Section 173(1)] [Section 173] [Entire Act]

Union of India - Subsection

Section 173(1)(b) in The Companies Act, 1956

(b)in the case of any other meeting, all business shall be deemed special.