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Punjab-Haryana High Court

Chanan Singh Deceased Thro Lrs & Ors vs State Of Haryana & Ors on 21 April, 2016

Bench: Surya Kant, A.B. Chaudhari

CWP No.7130 of 2016                                                     1

113
      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

                          CWP No.7130 of 2016
                          Date of decision: April 21,
                                                  21, 2016

Chanan Singh (deceased) through his LRs
                                                            .......Petitioners
                                   Versus

State of Haryana and others
                                                           .....Respondents

CORAM: HON'BLE MR. JUSTICE SURYA KANT
       HON'BLE MR. JUSTICE A.B. CHAUDHARI

Present: Mr. Arvind Singh, Advocate
         for the petitioners.
1.    Whether Reporters of Local papers may be allowed to see the judgment?
2.    To be referred to the Reporters or not?
3.    Whether the judgment should be reported in the Digest?

                                    *****

SURYA KANT, J. (Oral)

For orders, see order of even date passed in CWP No.7042 of 2016 (Bhag Singh versus State of Haryana and others).

[SURYA KANT] JUDGE [A.B. CHAUDHARI] JUDGE April 21, 2016 mahavir 1 of 1 ::: Downloaded on - 26-04-2016 00:11:18 :::