Punjab-Haryana High Court
Chanan Singh Deceased Thro Lrs & Ors vs State Of Haryana & Ors on 21 April, 2016
Bench: Surya Kant, A.B. Chaudhari
CWP No.7130 of 2016 1
113
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.7130 of 2016
Date of decision: April 21,
21, 2016
Chanan Singh (deceased) through his LRs
.......Petitioners
Versus
State of Haryana and others
.....Respondents
CORAM: HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE A.B. CHAUDHARI
Present: Mr. Arvind Singh, Advocate
for the petitioners.
1. Whether Reporters of Local papers may be allowed to see the judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
*****
SURYA KANT, J. (Oral)
For orders, see order of even date passed in CWP No.7042 of 2016 (Bhag Singh versus State of Haryana and others).
[SURYA KANT] JUDGE [A.B. CHAUDHARI] JUDGE April 21, 2016 mahavir 1 of 1 ::: Downloaded on - 26-04-2016 00:11:18 :::