Supreme Court - Daily Orders
The Commissioner Of Income Tax vs Vijaya Bank on 16 September, 2015
ITEM NO.67 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Civil Appeal No(s). 4952/2015
CIT & ANR. Appellant(s)
VERSUS
VIJAYA BANK Respondent(s)
Date : 16/09/2015 This appeal was called on for hearing today.
For Appellant(s) Ms.Rita Gupta,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the appellants seeks and is given four weeks time to comply with the terms of the office report.
List the matter again on 03.12.2015.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.09.18 16:09:32 TLT Reason: