Himachal Pradesh High Court
Anita Devi vs Hpssc & Anr. on 23 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Anita Devi versus HPSSC & anr.
.
CWP No. 7285 of 2021.
23.04.2022 Present: Mr. Vinod Chauhan, Advocate, for the petitioner.
Ms. Suchitra Sen, Advocate, for respondent No. 1.
Mr. Nand Lal Thakur, Additional Advocate General for respondent No. 2-State.
week.
r to For instructions/reply, matter to come up after one (Mohammad Rafiq) Chief Justice.
April 23, 2022 (Sandeep Sharma)
(PK) Judge.
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