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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Goa - Subsection

Section 52(4) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(4)The employer shall ensure that, as far as practicable, no wiring, which may come in contact with water or which may be mechanically damaged, is left on ground or floor at a building or other construction work.