Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 248 in Instructions Relating to Liquor

248. Enquiry about diluted liquor, retail price, etc.

- They should also make careful enquiries to ascertain of diluted liquor as sold, and into the retail prices, and satisfy themselves regarding the observance of the maximum prices at which liquor is being sold, if such are fixed.