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Orissa High Court

Ms Rss Creation Pvt Ltd vs Jitendra Tripathy & Ors. .... Opposite ... on 18 December, 2025

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                WP(C) No.29137 of 2025

                       MS RSS Creation Pvt Ltd,        ....                               Petitioner
                       Bhubaneswar
                                                                             Represented by Adv.-
                                                                              Mr. S.K. Dey, Adv.
                                                          -versus-
                       Jitendra Tripathy & Ors.        ....                         Opposite Parties
                                                                             Represented by Adv.-


                       CORAM:
                                        JUSTICE DIXIT KRISHNA SHRIPAD
                                                           ORDER

18.12.2025 Order No.

02. Call this matter after the ensuing winter holidays, 2025 along with WP(C) No.30649 of 2025, at the request of learned counsel appearing for the petitioner.

(Dixit Krishna Shripad) Judge Prasant Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 19-Dec-2025 19:18:29 Page 1 of 1