Orissa High Court
Ms Rss Creation Pvt Ltd vs Jitendra Tripathy & Ors. .... Opposite ... on 18 December, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.29137 of 2025
MS RSS Creation Pvt Ltd, .... Petitioner
Bhubaneswar
Represented by Adv.-
Mr. S.K. Dey, Adv.
-versus-
Jitendra Tripathy & Ors. .... Opposite Parties
Represented by Adv.-
CORAM:
JUSTICE DIXIT KRISHNA SHRIPAD
ORDER
18.12.2025 Order No.
02. Call this matter after the ensuing winter holidays, 2025 along with WP(C) No.30649 of 2025, at the request of learned counsel appearing for the petitioner.
(Dixit Krishna Shripad) Judge Prasant Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 19-Dec-2025 19:18:29 Page 1 of 1