Section 2(3)(iv) in The Insurance Act, 1938

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Union of India - Subsection

Section 2(3)(iv) in The Insurance Act, 1938

(iv)securities issued or guaranteed fully as regards principal and interest by the Government of any Part B State and specified as approved securities for the purposes of this Act by the Central Government by notification in the Official Gazette; and

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Union of India - Subsection

Section 2(3)(iv) in The Insurance Act, 1938