Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 134 in The Delhi School Education Rules, 1973 134. Admissions to be without any distinction. - Admission of students in aided schools shall be made without any distinction of religion, race, caste, place of birth, or any of them
