Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 9 in Punjab Reservation for the Offices of Sarpanches of Gram Panchayats and Chairmen and Vice-Chairmen of Panchayat Samitis and Zila Parishads Rules, 1994

9. Newly constituted Gram Panchayats, Panchayat Samitis and Zila Parishads.

- Whenever a new Gram Panchayat, Panchayat Samiti or Zila Parishad is constituted after the commencement of these rules, the new Gram Panchayat, Panchayat Samiti or Zila Parishad, as the case may be, shall be added in the relevant roster at the end.