Section 10(2) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015
(2)The Committee shall consist of the following persons:-(a)an Officer of the Authority;(b)two representatives of the Surveyors and Loss Assessors;(c)a representative of Insurers from Public sector and a representative of insurers from Private sector(d)a representative of the policy holders;
