Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 257(3)] [Section 257] [Entire Act]

State of West Bengal - Subsection

Section 257(3)(ii) in The West Bengal Motor Vehicles Rules, 1989

(ii)in the case of a trailer having more than two axles, to at least all the wheels of two axles.