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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1)(a) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(a)the date specified in the notification under this sub-section shall not be earlier than three months from the date of publication of the notification;