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State of Rajasthan - Section

Section 44 in Rajasthan Para-medical Council Act, 2008

44. Power of the State Government to amend the Schedule.

- on the recommendation of the Council made in this behalf, the State Government may, by notification in the Official Gazette, amend the Schedule by inserting a new Para-medical subject therein and on and from the date of publication of such notification the Schedule shall stand amended accordingly.